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[Cites 0, Cited by 0] [Section 41C] [Entire Act]

Union of India - Subsection

Section 41C(7) in Aircraft Rules, 1937

(7)Fee for Qualification Certificate or validation of Flight Simulation Training Device for aircraft type having maximum permissible take-off weight more than 5700 kilograms shall be rupees two lakh only and for renewal of such certificate or validation, as the case may be, the fee shall be rupees one lakh only.