Section 57(4) in Bihar State Universities (Patna, University of Bihar, Bhagalpur and Ranchi) Act, 1960
(4)If the State Government is at any time satisfied that circumstances exist which render it necessary to withdrawn any college transferred to the University under sub-section (1) or under sub-section (6) of section 3 it may, by an order published in the Official Gazette, rescind the transfer and withdrawn such college from the maintenance and control of the University.
