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Supreme Court - Daily Orders

Union Of India vs Gramin Bank Pensioners Samiti And Ors. on 13 February, 2018

Bench: Arun Mishra, Amitava Roy

                                                 1




     ITEM NO.4                         COURT NO.10                  SECTION XV

                              S U P R E M E C O U R T O F      I N D I A
                                      RECORD OF PROCEEDINGS

     Special Leave to Appeal (C) No(s).39288/2012

     (Arising out of impugned final judgment and order dated 23-08-2012
     in DBCSA No. 2021/2011 23-08-2012 in SBCWP No. 4366/2005 passed by
     the High Court Of Judicature For Rajasthan At Jodhpur)

     UNION OF INDIA                                                  Petitioner(s)

                                                VERSUS

     GRAMIN BANK PENSIONERS SAMITI AND ORS.                          Respondent(s)
     (Application for Impleadment)

     WITH
     T.C.(C) No. 38/2015 (XVI-A)
     W.P.(C) No. 210/2013 (X)

     Date : 13-02-2018 These matters were called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE ARUN MISHRA
                         HON'BLE MR. JUSTICE AMITAVA ROY


     For the appearing
     Parties           : Ms.           Pinky Anand, ASG.
                         Mr.           A.K. Panda, Sr.Adv.
                         Ms.           Kiran Suri, Sr. Adv.
                         Ms.           Kiran Bhardwaj, Adv.
                         Ms.           Asha G. Nair, Adv.
                         Ms.           Saudamini Sharma,Adv.
                         For           Ms. Anil Katiyar,Adv.

                                   Mr. Chander Uday Singh,Sr.Adv.
                                   Mr. C.K. Sasi,AOR

                                   Mr. Rameshwar Prasad Goyal,AOR
Signature Not Verified
                                   Mr. Praveen Agrawal,AOR
Digitally signed by
BALA PARVATHI
Date: 2018.02.15
16:21:24 IST
Reason:                            Mr. B.K. Pal,Adv.
                                   Mr. Natansh Kumar Pal, Adv.
                                   Mr. Srimunta Ray, Adv.

                                   Mr. A.V. Rangam,AOR
               2


Mr. Buddy A. Ranganadhan,Adv.
Ms. Aanchal Arora, Adv.

Mr. Jagat Arora,Adv.
Mr. Rajat Arora,Adv.
Mr. Anuvrat Sharma,AOR

Mr.   Sarfaraz Khan,Adv.
Mr.   Firasat Khan Siddiqui,Adv.
Mr.   Arvind Kumar, Adv.
Mr.   Vijay Pal,Adv.

M/s. Firasat & Associates,AOR

Mr. Sanjay Kapur,AOR
Ms. Megha Karnwal,Adv.
Ms. Shubhra Kapur,Adv.

Mr.   Rajesh Kumar,Adv.
Mr.   Gaurav Kumar Singh, Adv.
Mr.   Soumo Palit, Adv.
Mr.   V. Govinda Ramanan, Adv.
Mr.   Rakesh Chaurasiya,Adv.
Mr.   Gaurav Kumar Singh,Adv.

Mr. Aakash Sehrawat,Adv.
Mr. Anant Gautam, Adv.
For M/s. Mitter & Mitter Co.,AOR

Mr. Raghenth Basant, Adv.
Ms. Liz Mathew,AOR

Mr. D.S. Chauhan,AOR
Ms. Ruchi Singh,Adv.
Mr. Kushal Sharma,Adv.

Mr. Dharmendra Kumar Sinha,AOR

Mr. A. Venayagam Balan,AOR

Mr.   R.S. Hegde,Adv.
Mr.   Farhat Jahan Rehmani,Adv.
Mr.   Prashant Jain, Adv.
Mr.   Rajeev Singh,AOR

Mr. Raju Ramachandran, Sr. Adv.
Mr. K.T. Anantharam, Adv.
Mr. Vasudevan Raghavan,AOR

Mr. R. Venkataramani, Sr. Adv.
Mr. Pawan Upadhyay, Adv.
Ms. Sharmila Upadhyay,AOR
                                 3


                   Mr. P.S. Patwalia, Sr. Adv.
                   Ms. Pragati Neekhra,AOR
                   Mr. Suryanarayana Singh,Adv.



          UPON hearing the counsel the Court made the following
                             O R D E R

List these matters on 14.3.2018.

(B.PARVATHI) (JAGDISH CHANDER) COURT MASTER BRANCH OFFICER