Supreme Court - Daily Orders
Union Of India vs Gramin Bank Pensioners Samiti And Ors. on 13 February, 2018
Bench: Arun Mishra, Amitava Roy
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ITEM NO.4 COURT NO.10 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Special Leave to Appeal (C) No(s).39288/2012
(Arising out of impugned final judgment and order dated 23-08-2012
in DBCSA No. 2021/2011 23-08-2012 in SBCWP No. 4366/2005 passed by
the High Court Of Judicature For Rajasthan At Jodhpur)
UNION OF INDIA Petitioner(s)
VERSUS
GRAMIN BANK PENSIONERS SAMITI AND ORS. Respondent(s)
(Application for Impleadment)
WITH
T.C.(C) No. 38/2015 (XVI-A)
W.P.(C) No. 210/2013 (X)
Date : 13-02-2018 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ARUN MISHRA
HON'BLE MR. JUSTICE AMITAVA ROY
For the appearing
Parties : Ms. Pinky Anand, ASG.
Mr. A.K. Panda, Sr.Adv.
Ms. Kiran Suri, Sr. Adv.
Ms. Kiran Bhardwaj, Adv.
Ms. Asha G. Nair, Adv.
Ms. Saudamini Sharma,Adv.
For Ms. Anil Katiyar,Adv.
Mr. Chander Uday Singh,Sr.Adv.
Mr. C.K. Sasi,AOR
Mr. Rameshwar Prasad Goyal,AOR
Signature Not Verified
Mr. Praveen Agrawal,AOR
Digitally signed by
BALA PARVATHI
Date: 2018.02.15
16:21:24 IST
Reason: Mr. B.K. Pal,Adv.
Mr. Natansh Kumar Pal, Adv.
Mr. Srimunta Ray, Adv.
Mr. A.V. Rangam,AOR
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Mr. Buddy A. Ranganadhan,Adv.
Ms. Aanchal Arora, Adv.
Mr. Jagat Arora,Adv.
Mr. Rajat Arora,Adv.
Mr. Anuvrat Sharma,AOR
Mr. Sarfaraz Khan,Adv.
Mr. Firasat Khan Siddiqui,Adv.
Mr. Arvind Kumar, Adv.
Mr. Vijay Pal,Adv.
M/s. Firasat & Associates,AOR
Mr. Sanjay Kapur,AOR
Ms. Megha Karnwal,Adv.
Ms. Shubhra Kapur,Adv.
Mr. Rajesh Kumar,Adv.
Mr. Gaurav Kumar Singh, Adv.
Mr. Soumo Palit, Adv.
Mr. V. Govinda Ramanan, Adv.
Mr. Rakesh Chaurasiya,Adv.
Mr. Gaurav Kumar Singh,Adv.
Mr. Aakash Sehrawat,Adv.
Mr. Anant Gautam, Adv.
For M/s. Mitter & Mitter Co.,AOR
Mr. Raghenth Basant, Adv.
Ms. Liz Mathew,AOR
Mr. D.S. Chauhan,AOR
Ms. Ruchi Singh,Adv.
Mr. Kushal Sharma,Adv.
Mr. Dharmendra Kumar Sinha,AOR
Mr. A. Venayagam Balan,AOR
Mr. R.S. Hegde,Adv.
Mr. Farhat Jahan Rehmani,Adv.
Mr. Prashant Jain, Adv.
Mr. Rajeev Singh,AOR
Mr. Raju Ramachandran, Sr. Adv.
Mr. K.T. Anantharam, Adv.
Mr. Vasudevan Raghavan,AOR
Mr. R. Venkataramani, Sr. Adv.
Mr. Pawan Upadhyay, Adv.
Ms. Sharmila Upadhyay,AOR
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Mr. P.S. Patwalia, Sr. Adv.
Ms. Pragati Neekhra,AOR
Mr. Suryanarayana Singh,Adv.
UPON hearing the counsel the Court made the following
O R D E R
List these matters on 14.3.2018.
(B.PARVATHI) (JAGDISH CHANDER) COURT MASTER BRANCH OFFICER