Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Kerala - Subsection Section 3(b) in Kerala Identification of Prisoners Act, 1963 (b)ordered to give security for his good behaviour under section 118 of the Code of Criminal Procedure, 1898 (Central Act 5 of 1898),
