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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Maharashtra - Subsection

Section 15(5) in The Maharashtra Employees of Private Schools (Conditions of Service) Rules, 1981

(5)Failure to write and maintain confidential reports and to communicate adverse remarks to the employees wit hin the period prescribed in sub-rule (3) shall have the effect that the work of the employee concerned was satisfactory during the period under report.