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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of West Bengal - Subsection

Section 9(b) in The Asansol Municipal Corporation Act, 1990.

(b)he resigns his office by writing under [his] [Word substituted by W.B. Act 9 of 1994.] hand addressed to the Mayor in which case the resignation shall take effect from the date of its acceptance, or