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State of Uttar Pradesh - Section

Section 28 in The U.P. Forest Department Draftsmen Service Rules, 1980

28. Transfer.

- A member of the Service may be transferred-
(i)from one division to another division in a circle, by the concerned Conservator;
(ii)from one circle to another circle under the charge of Additional Chief Conservator of Forests by the concerned Additional Chief Conservator;
(iii)from one circle under the charge of one Additional Chief Conservator of Forests to another circle under the charge of another Additional Conservator of Forests by the Chief Conservator of Forests :
Provided that-
(i)except where the transfer is made on request transfer outside the cadre shall not be made on permanent basis and the person transferred shall retain his lien in the parent cadre;
(ii)in case of transfer on request of the concerned official, transfer may be made outside the cadre permanently subject to the condition that such an employee shall be placed for seniority at the bottom of the new cadre.
AppendixStrength and category of permanent posts
1. Draftsmen 70 posts
2. Head Draftsman 2 Temporary