Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 3]

Karnataka High Court

The State By Honnavar Police vs Mohd Irshad @ Abdul Hameed on 23 October, 2010

Author: L.Narayana Swamy

Bench: L.Narayana Swamy

?I~IEZ }§ECT§§§ {3{'I}E§F€'[' {Z}? E{;'3J€T°€éET;%K2X CEEECEEET BENCH 13:'? Ef}E~§A§{E3JA£} ::>A.-'§'E;',B *1'-3:~§.:&3 ";f'I'~I§: 23%? 3515:' <1)? <:><:T<>§s1::§<, :21) 3 :3 BEL?-'{I}RE THEE §~§{}N"BL.E MR JUE§'§'£CE L. NARAYANA - (girl. A' No. 4??/2994 gmwaafi: ».

ma S'1"'A'§'E <35' E~Z{)NA'\fAF€ P{f>Li{2E. ~ "~A§>:?;E::'i;;:s..£i§**:*.j gay sm. X:'.E\x§BANA§éAR, <t;<>v":'_V'§1>L§;A:>:E'f;"<-;.. 2 Am _ ._ 3 MORE. §RSHAB@A§~Ei_D'Z~}L Hm-1}:;E:>_ , Sjéir LEAFAR SAB JAPWR-SAH§.?,B:., " ' AGEQ 2~':BOUT 2:? "fEARS,'- ' ' Ego MAIN Rciw c;A3I£:e<>.:.§,§, _ _ NOW A? SzD§;»<AQ'LIE; SirRE;E_f':= :~§;E:A::?;',' ' 'E"A3'x1IEE1'v£ :§€}é;;%'§ET'{,.EH£TKA.L: "

BEST, " '~ V ASEE} S;/.r;> z\x:.0:wm. E%X;..{'§'§.«..L.%Ng'}'V $4.133 :9 *:*:E:aRs,R;<>'- ' ..E::.HA€\2§?§H§}§}§}§N{ R<'):*i'=;{3a.

- v1>s;%%i;.fi;:*A<§:--: c<3:,<3':as"§' $11 A ' . 3 §§i:?LflH{:?U'3§3 B§~mT:<AL, ' :98'-3'--%.,:;'.2<;%;.V * . ~ -- EEE§P{}N§E£'=£".£'-5:3 RI. ?.;x:-3._';,.rA'L:SA?<}§¢ zabvi;

"'E§1iES' ' £§eExé:3€AL E:?'P.i';AL :3: E2§L£E:> EJNQER E§EC"§'I§}3\%' FEESSEEE :8? ''?}%'E §3ELJE'»;E§'{l, H{}?*-§A"x.f;3;R E35 {EC ' a:'4:<:1-,:;53;;2a<22 A£'j{§zUE'I"E"'£E'~E{§ ma R§s?<}?«:a:§:N'?S--Ac<:us§::> i:*<;>R "gym: <}E'E¥'EEZ*<E(Z£ mjwggaagm: UNIDELR i~§E2C"§'§<}sE'E£ 42 1 <2? we zi':?€D % SECS 86 _é'3;1'€D .5?' 0?' THE E{;s%§€'?€§%'i'.%}<;%% §'{}R.EIS'? fis..CT ,53;?\§D RULE E533 AERID 144, {}F THE §r{ARNA"§'.E%§~iA FGREST E?.?l;'1;E;f3A TI-EELS &PPf:"ZAL CC:M{E\§£} {i}i'\3 §9'{3'f€ FEFIERL HE;%E?E'*E€i} TEES §3;3§z", THE C{}URT D3331?' EREQ EHE PC')LL{}W§NC.'::
JU§(3:MENT The S'I£if;f3 is in appea1E zzggainzaz the <>rdé%%:...pa$s<§:j} V::; c'C.N<>.853;20@2 dzztrisi 263;' 3.1/'20{>3 pa.SE;(:d:__53:._V:t§;§€§''E§3'afr:<:§§' '' JMFC3 Hanezxraf, wherein the riéigpcbfidé3:i:S~-;21cg'i;:'::s:iV"E':a's}{> {Been acquitteci for {he affenag pL,2:<1i§si':"::a E;:1_<3 Li2"2€3'f3_I;"A§€3C"ii{§Ef1 §.}_E'-,V G5 the indiarg Pena} Cede a§1d;"~2fiEf1*df.er 'V8'? 9f izhés Karzzaiaiia F'<>r€S'{.'"A.p': ayéfl' ??.V.;L'2f§?3,é"~A_}gi§~3 sérjfa' 9f the Karnataka Feresi Rules; V _ x'1"?;*.'s;':> $333 :3? @216 pr0--<3ea:u.:i»:3:: in as; follczws: F a£:;L:;b <;r :§. E:;:y'év"beé3:: chazgfi Sheaisd :0: aha @ff§f.;?1~*;'.;f;'f§ §u'::i,;$hab'E& 's_3;:':¥ém:1" S<:e::%;i{;:";s~; 3379 and 41} of the AE:;;'d;ié1;j.._'"§?3'@:':a§ i"',<>{3Vém'é£%:d under E%ec:i<3.::$ 86 and 8'? cf izhess: u§"::2_:f:€§.:s1; Act ané Rukis 143, E44 and 165» if ihfi §{a§s_f:r:3:zaE§aL':%<;T:e:;: Raises on ihfif afi<~:-gaztiém thaéi an 1?D{}a%(2{}{}:2' ?S'{ aéfvfiiiézzzs &}§z:r:€%1, §{::":»nav:¢:1* zzésfsng wézh paiécst »::};':s:;%ab§.€, 12%;; EEEEYES p3':_€:"{}§i§:1g3 gzmr 2: :"}'§{}i€31" cycis seaming; in a f M 9 2 a 'X;
high sgpéeci. "§Ei'1s%j:,' §;E:.>;3§:2€d E325 2;é3hi«:%E.<: amzé wirmzz tbcy ::nc;'u.i:'<-zd E-ii.b€_}L1'i1 Emit baasjg £:E:<: réciétz" <1}? {EH3 :';:1<}ET:}:" <:};e:'k3 ai{§z"r:§%;'E.t:d ihai. ihs Eiagg Czxnéaéned :<;and.2'~:§w:}<3:§ 532253 they "failed ta} pr<>dz,:C<~: permit f};:»:* ztzarzying this same, Ehe:j;é_:é:>§2ec£ %;.h<: f:3{:>'E('31' <:3,«"c1{:' and 21130 EEK: szmdai wamd. Aftész'"£4.-=::~%;*1f;.p§'.£;i;1Cni'=. $5 the': Es-sgai f<3rma£%¥:;es§ as Cass: was re;g;%.s:?;{5:'§@é£*., _ Sf,8f{€ifi"§€§'1?§,' {Ef '£:he:=: £-1.C{3'?.lE5€d unetia-tr ff-§e:::i:iQ:2' :3 '%;'5:" of Créminai Pr{>c€r§L1r<2 was 1'§:<;{:rde0Z:A €32': §:§7é:E':£ii;':"' of 'ih<: = presecuiion, PWS1 %;<> 5 xwzrs :E3:'<;5"~};I1'?_§§1€@"a.1j(§"EXS.:'?~§ 20 PMS and §\:E.0&;"E 421:3 4 215- F6 g5c;=§_ §:n2ji:"}<::':cE;'- , {}%;..AC<§::s§d%ér:ét§:::::: 0'? the {3Vid('3I'iCCif 9:: re<':er& both <3?-mi é3;'fiC§ Cia>!:ju1?5i§.€:1€.:a1'jy;*, {he Rearmed JMFC, by E::'<.;5 gmgiér' 51313;: 1<;::,!_1"i;20<>3 semmced mm the eaccusafséfi. *;c}«.undefg€§'~.$i'mf§§»:: .i--mpr%s:c;n'm€n§ Em' six momma for an Qféérzce ";;;s;:iis%;::,E3iA§._fififier Sec:i;i<>:: 3??) of the Indian Psmai :;_3-rjusé 2-:<:'<:'t:;:~3::?:i was: furihctz" Ss';'T1.'i€E}C<fd K3 undergc} "SiSI"i;Z'?§'«§"v.>' _;:sf§;r_iVsajz1me::{ €03: Six m<3m:hs far an <}ffc:n<:€ §;fl.},§":¥'iS;§'1a§§}'§'a§':.}'Ei:'}{3:€3£' Rxgigz 15% read avéih 365 sf §{a,r:L21ta1<:a F£}Z'<';E~':-E? :§%ii'iE{.'fSA Tbs a:;:<:us;a'-é v~:€::'<3 §2:q'L;é'£.t::':£E 5:}? '£313 zsffezace :.,sr3{:3+:T S€<:E1;:3:fz 41': {>5 EH1 Elfiii ;':7%@:,':t?;<:zm; 2-ma'; 8? 5}! 'mi: 'f;£2'm:':ai':3:';~::»2, Ehrszési. Eéééi. E'£B{§ §%12§<: E43, E44 0%" $335: K2'-2?1':»32.€Te>.%a".a
9.

W;':>e»u<:,VM §?'or6:;'E Razécfza £;i§§§1fF§i'"'E'€i€i by z2{f§gL:'§§:"a.a.E <32? 323%: gzatqtusx-3<§ far "Em": <i}f§@r:<:@ uriiier S<:::é;:§<}::&; 5:735) zzmd 8'? sf éiha E<Le1:'nz3i2:E<:2:

F'c:>r:§:aE' Act, '£318 833-353 is in aippeaé.
3. Lezarned Ciovammsm; PE<:.ad€r has.V~'~~--ia%;sA:_::
éghrezmgh t_.h.e deg):-;i:i<>:z of ?W:«s.§ is 3 aififi'"'飧.S{j._/ihffiligii.V EXSPJL E0 3? L€a.r:1eC§ G()R?8§°I1If}€3fIE PEC2é€is3I"'&_;1.{:"§r:1if;s.;§:_éi'é iriai Cmm: has: ermé :12": :r1c:>i: 2:§>pr€ciaa§,n§;g=._:he f£iCVi_,S§:€jf:€}.'}€i':"C§,i$€ ~~ both era} and éacumeniary ar1t1«L.§}::* ?;.ri.211£;:§_31;z:'t.é3ug§:1$ to have corgvisxed Ehfi ascusedv "£52; 11he.V'c}f€'s:.{jc L%.1<3_::Eer Se:i'E:i(>§33 86> and 8? 05 {he Karnataka FQres§.'Ac'é'§*vz§3'V of PW4 whe is '£§'3.e §ar:g:=:aE*r};*@s§ i'3f_fia:s;i* agrzé {he csrtificate issufid by him and E>'~:.:P»-- 1;. wag:"3Aj;;;§°fi:;'§.§i%i€'.'$0 C<>r1vi<:¥: the gzccused far {ha aforssggaici {:3f;f€;'f".¥.{ié':,_.V'-- _ ' ' Lszgrgxeci <:<:,:un:?~:a:*E far E135 Ei.C{?':lS{f€§. auppazrta the 'é:r:pi,;;g:i':::§ ju?&.gr:1<":n: and submiia ihs: :3*;:id;<~:m:€ <35 PW4 is not "su«§pgis:"%%r{Z«._b;{72:'i2y };'f3§§'":'i?3§i?; da<:um6n%;$ 522253 thare is 21022 é:a::'2p§i22;__f;i:;<:3»€}§ ihe §"{3C§L§§E'{i§'}TZ€iE'2E mentéimad unéez" §:"§s3<:i§<:n:2 E?
2 7».
"*2 'J:
{é'2~C $5 $326 skit. "E'i*2€r'<--:f<,m-3, §<":ar':3<:d {?(}E.:§§8=ffI przagfza ff}? désmissai <35 ihéé a.p;3s:%a§§ $5 '§'hé: Eearned <:<::zms<':l. 5:33" the re$p:>r1de:':';.;--s 7;Z:§J;*°i§.§hi: in Sazbmitéging that in ercisr ?_'<3 p.§'€>'=.?E fiiefi of :~:an;%;é£'i*:>g%{;;:i2.§fi,5 primecution has K} pmvé: that the officer x;=2»fi}rt=f1V_§é';;»:aV:;rv11f'r'1s--3_s ¥.h'{;._ ' fares: prcaduce and iSE§'L§fiS e::€r:ific€éie, must ':tA'§~:@._i:é:71fie::_:32E* ;;:;>§, 'bfiiav {he rank sf Range Faregi {}§E§:é:=-- {:§;?Ed.3"'."ffLAAfi11;§S§':":§°:§L{'§76 ". br:6r1 authariséd by the S:"L=a.; ti:* €E<>vé:r;2fr;ei1: ;:;nder a naiificatierza in €hi3 if:~S_?:a1'3n_i CE{S'€?:, rvzixsguch é*e C;;'i.1iremer1€, which is mandatayyj is €G;":<11;2Zé.éVti'fi.:;}ith~;._ 1*i§::1;:{2:, in the:: a'§ser1ce sf a_n§fVVc€%tifi<fa_:e §"J\_f~?§§, E am cf {he opinion that {he appeai is Eiabk: i(3_Tje.__é§'i»5missed. Eiitnce, the fofiawingz GREEK kmv