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[Cites 0, Cited by 0] [Section 10(5)] [Section 10] [Entire Act]

State of Tamilnadu - Subsection

Section 10(5)(b) in Tamil Nadu Estates (Abolition and Conversion Into Ryotwari) Act, 1948

(b)in the case of an unsettled palaiyam or jagir, to the 13th day of July 1802.