Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Andhra Pradesh - Subsection

Section 3(1) in Andhra Pradesh Rural Development Act, 1996

(1)The Government may, by notification for exercising powers conferred on and performing the functions and duties assigned to the Board by or under this Act, establish the Andhra Pradesh Rural Development Board.