Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Maharashtra - Section Section 1 in The Maharashtra BPS Operational framework, 2007 1. Short title, extent and commencement. - This order maybe called the "Maharashtra RPS Operational Framework, 2007" and hereinafter referred to as the RPS operating framework;
