Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Uttar Pradesh - Subsection Section 2(b) in The U.P. Prevention of Cow Slaughter Act, 1955 (b)"cow" includes a [* * *] [The words 'bull, bullock', deleted by U.P. Act XXXIII of 1958, Section 2 (ii).] heifer, or calf;
