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State of Madhya Pradesh - Section

Section 13 in The M.P. Adim Jan Jatiyon Ka Sanrakshan (Vrakshon Me Hit) Rules, 2000

13.

As the objective of the Act and these rules is to protect the interest of the Bhumiswami, as well as to prevent illegal felling under the Malik Makbuja, it shall be the duty of the Collector to take all possible measures as prescribed in the Act and the rules and for the purpose and he shall utilise all such staff and resources as may be necessary to fulfil the objectives.