Bombay High Court
Kunda Prakesh Raut vs Haware Builders Private Limited on 20 August, 2024
Board Sr.No.:-54
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
ARBITRATION PETITION LODGING NO. 19399 OF 2024
Kunda Prakesh Raut ....PETITIONER
V/S
Haware Builders Private Limited ....RESPONDENT
Rohit Agarwal a/w Kruti Bhavsar - Adv. for Petitioners Mentioned CORAM : HON'BLE JUSTICE SHRI ARIF S. DOCTOR J DATE : 20th August, 2024 P.C. :
S. O. to 03/09/2024 .
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