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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Odisha - Subsection

Section 7(3) in Executive Instructions Issued by the Board of Revenue, Orissa under the Orissa Fertilisers Loans Rules, 1965

(3)Where additional officers are empowered to sanction loans, the Collector will indicate the extent to which each such officer will sanction the loans; he may also specify the local area which will be under his jurisdiction for the purpose. The local area may be a Pahchayat or a Village Level Worker's circle, for example.