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[Cites 0, Cited by 0] [Section 19(6)] [Section 19] [Entire Act]

State of Rajasthan - Subsection

Section 19(6)(a) in The Rajasthan Sales Tax Rules, 1995

(a)who effects sales exclusively by way of transfer of the right to use goods and opts for exemption from tax on the payment of the exemption fee as notified by the government, or