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[Cites 0, Cited by 0] [Section 24(3)] [Section 24] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 24(3)(j) in Jammu and Kashmir Rights of Persons with Disabilities Act, 2018

(j)comprehensive insurance scheme for persons with disability, not covered uunder the Employees State Insurance Scheme, or any other statutory or Government- sponsored insurance schemes ;