Section 101(2)(a) in The Semiconductor Integrated Circuits Layout-Design Rules, 2001

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Union of India - Subsection

Section 101(2)(a) in The Semiconductor Integrated Circuits Layout-Design Rules, 2001

(a)who is found to have been subject at the time of his registration or thereafter has become subject, to any of the disabilities stated in clauses (i) to (vi) of rule 95; or

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Union of India - Subsection

Section 101(2)(a) in The Semiconductor Integrated Circuits Layout-Design Rules, 2001