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[Cites 0, Cited by 0] [Section 71(1)] [Section 71] [Entire Act]

State of Chattisgarh - Subsection

Section 71(1)(c) in The Chhattisgarh Municipal Corporation Act, 1956

(c)to furnish a report by himself, or to obtain from the head of the department subordinate to him and furnish, with his own remarks thereon a report upon any subject concerning or connected with administration of this Act or the municipal government of the city.