Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 46A] [Entire Act] Union of India - Subsection Section 46A(2) in The Indian Post Office Rules, 1933 (2)If any article in the course of transmission by post is found to contravene the provisions of sub-rule (1) or (1a) it shall be returned to the sender.
