Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] Union of India - Subsection Section 7(2) in The Courier Imports and Exports (Electronic Declaration and Processing) Regulations, 2010 (2)The Commissioner of Customs may dispose of the application under sub-regulation (1) within forty five days of the receipt of the application.
