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Delhi High Court - Orders

Uday Aggarwal vs Vrindavan Cooperative Group Housing ... on 25 January, 2019

Author: Anu Malhotra

Bench: Anu Malhotra

$~17
*    IN THE HIGH COURT OF DELHI AT NEW DELHI
+    CM(M) 1536/2018 & CM APPL. 52508/2018

    UDAY AGGARWAL                                     ..... Petitioner
               Through:             Mr. S.K. Singh, Advocate.

                    versus

    VRINDAVAN COOPERATIVE GROUP HOUSING SOCIETY &
    ORS                               ..... Respondents

                    Through:        Mr. Asish Nischal, Advocate with
                                    Mr. Arun Nischal, Advocate for R-1.
                                    Mr. Naveen Kumar Raheja, ASC for
                                    DDA.
                                    W/SI Madhvi Bisht, PS Madhu Vihar.

    CORAM:
    HON'BLE MS. JUSTICE ANU MALHOTRA
                 ORDER

% 25.01.2019 The Hon'ble Judge is on leave today. Re-notify for 15.02.2019.

BY ORDER COURT MASTER JANUARY 25, 2019/NC