Delhi High Court - Orders
Uday Aggarwal vs Vrindavan Cooperative Group Housing ... on 25 January, 2019
Author: Anu Malhotra
Bench: Anu Malhotra
$~17
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CM(M) 1536/2018 & CM APPL. 52508/2018
UDAY AGGARWAL ..... Petitioner
Through: Mr. S.K. Singh, Advocate.
versus
VRINDAVAN COOPERATIVE GROUP HOUSING SOCIETY &
ORS ..... Respondents
Through: Mr. Asish Nischal, Advocate with
Mr. Arun Nischal, Advocate for R-1.
Mr. Naveen Kumar Raheja, ASC for
DDA.
W/SI Madhvi Bisht, PS Madhu Vihar.
CORAM:
HON'BLE MS. JUSTICE ANU MALHOTRA
ORDER
% 25.01.2019 The Hon'ble Judge is on leave today. Re-notify for 15.02.2019.
BY ORDER COURT MASTER JANUARY 25, 2019/NC