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[Cites 0, Cited by 0] [Section 171] [Entire Act]

Union of India - Subsection

Section 171(1) in Constitution of India, 1950

(1)The total number of members in the Legislative Council of a State having such a Council shall not exceed [one-third] [Substituted by the Constitution (Seventh Amendment) Act, 1956, Section 10, for " one-fourth" .] of the total number of members in the Legislative Assembly of that State:Provided that the total number of members in the Legislative Council of a State shall in no case be less than forty.