Section 1(1)(c) in Bihar (Cases Flow Management in Subordinate Courts) Rules, 2008

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State of Bihar - Subsection

Section 1(1)(c) in Bihar (Cases Flow Management in Subordinate Courts) Rules, 2008

(c)Track III :

(i)Partition

(ii)Declaration

(iii)Specific Performance

(iv)Possession

(v)Mandatory Injunction

(vi)Appeals

(vii)Damages

(viii)Easements

(ix)Trade Marks, Copyright, Patents