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State of Punjab - Section

Section 99 in Punjab Panchayat Samitis and Zila Parishads Finance, Budget and Accounts Rules, 2014

99. Meters.

- Each vehicle shall be fitted with a meter and, in case of tractor, JCB (excavator-cum-loader) machine, road roller with hour meter. It shall be the responsibility of the Controlling Officer to see that the meters are kept in proper working order. As soon as a meter falls out of order, steps should be taken to get it repaired or replaced, as the case may be. The Controlling Officer shall ensure that the meter is not tampered with.