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[Cites 0, Cited by 0] [Section 108] [Entire Act]

State of Jharkhand - Subsection

Section 108(xii) in Bihar Education Code, 1961

(xii)to receive bills relating to salaries, contingencies and for the other payments as the case may be for Middle schools and non-Government Basic schools, to scrutinise them and despatch them with his counter-signature to the District Superintendent of Education.