Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Andhra Pradesh - Subsection

Section 9(1) in Andhra Pradesh State Audit Rules, 2000

(1)
(a)Under Section-10 of the Act, the Director is empowered for initiating surcharge proceedings against the persons responsible for causing loss to the funds of Local Authorities or other authorities.
(b)The powers of Director under Section 10 of the Act, shall also be exercised by the authorities specified in column (2) in respect of the Local authority or other Authority specified in the corresponding entry in column (3) of the table given hereunder.
TABLE
Sl.No. Name of the Authority Name of the local/other Authority
(1) (2) (3)
1. Regional Deputy Director 1. All Hindu Religious and CharitableEndowments and Institutions whose Executive Authorities are inthe rank of Deputy Commissioner and above except TirumalaTirupati Devasthanams.
    2. All Private Engineering Colleges receivinggrants-in-aid from the Government.
    3. All aided Colleges and Schools other thanGovernment Colleges and Schools.
    4. All Polytechnics receiving aid from theGovernment.
    5. Municipal Councils (Special grade andselection grade).
    6. Mandal Parishads
    7. Zilla Grandhalaya Samsthas constituted underthe A.P. Public Libraries Act, 1960.
    8. Agricultural Market Committees.
2. Audit Officer 1. Gram Panchayats
    2. Municipal Councils (upto and inclusive offirst Grade) including notified Area Committees.
    3. All Hindu Religious and CharitableEndowments and Institutions whose Executive Authorities are inthe rank less than that of Deputy Commissioner.
    4. Andhra Pradesh Employees Welfare Fund.
    5. Aided Women Hostels and other Institutionsother than Government under the Women Welfare Departments.
    6. All Official Receivers.
    7. All District Chambers of Panchayat Raj.
    8. Medical lending Libraries at Visakhapatnam,Chittoor, East Godavari, Guntur, Kurnool and Warangal.
    9. District Sailors and Soldiers Board at EastGodavari, West Godarvari, Krishna, Guntur, Nellore Chittoor,Anantapur Cuddapah, Kurnool and Ranga Reddy Districts.
    10. T.B. Sanitorium in Chittoor District.
    11. Prize Endowments in East Godavari, Chittoorand Anantapur Districts.
    12. N.C.C. Trophy, Anantapur.
    13. District Leprosy Funds, Anantapur.
    14. Andhra Pradesh Medical Council, Hyderabad.
    15. Andhra Pradesh Medical Pharmacy Council,Hyderabad.
    16. Official Trustee, Hyderabad
    17. Andhra Pradesh Bhoodana Yagna Board,Hyderabad.
    18. Aradhana Magzine
    19. Andhra Pradesh Dental Council