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[Cites 0, Cited by 1] [Section 43] [Entire Act]

State of Bihar - Subsection

Section 43(4) in Bihar Sugarcane (Regulation of Supply and Purchase) Act, 1981

(4)The owner of the unit shall make payment of the price of cane supplied to it immediately after the supply and on failing to do shall be liable to pay interest at the rate prescribed.