Section 39 in The Juvenile Justice (Punjab) Rules, 1987
39. Visitors Book.
- A Visitors Book shall be maintained in which the persons authorised to visit the institution shall record the dates of their visits with any remarks or suggestions which they may think proper. The Superintendent shall forward a copy of every such entry to the Chief Inspector with such remarks as he may desire to offer in explanation or otherwise and thereon the Chief Inspector shall issue orders as he may deem necessary.
