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State of Bihar - Section

Section 1 in The Bihar and Orissa Nurses Registration Act, 1935

1. Short title, extent and commencement.

(1)This Act may be called the Bihar and Orissa Nurses Registration Act, 1935.
(2)It shall extend to the whole of the [State] [Substituted by ALO.] of Bihar [* * *] [The words 'and Orissa' repealed by AO.] including the Santhal Parganas.
(3)It shall come into force on such date as the [State] [Substituted by ALO.] Government may, by notification, appoint.