Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Bihar - Subsection

Section 3(v) in The Bihar State Mela Authority Act, 2008

(v)The State Government, can notify any other Mela, extantly not under the jurisdiction of the authority for management through the authority, on the recommendation of the authority and/or after evaluating informations received from other sources.