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[Cites 0, Cited by 9] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(2) in The Wild Life (Protection) Act, 1972

(2)In the performance of his duties and exercise of his powers by or under this Act, the Director shall be subject to such general or special directions, as the Central Government may, from time to time, give. (3) The Assistant, Directors of Wildlife Preservation and other officers and employees appointed under this section shall be subordinate to the Director.