Section 6(2)(c) in Khadi And Village Industries Commission Employees (Conduct) Regulations, 2003

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Union of India - Subsection

Section 6(2)(c) in Khadi And Village Industries Commission Employees (Conduct) Regulations, 2003

(c)"workplace" includes -

(i)any department, organisation, undertaking, establishment, enterprise, institution, office, branch or unit which is established, owned, controlled or wholly or substantially financed by funds provided directly or indirectly by the Central Government or Commission.

(ii)hospital or nursing homes;

(iii)any sports institute, stadium, sports complex or competition or games venue, whether residential or not used for training, sports or other activities relating thereto';

(iv)any place visited by the employee arising out of or during the course of employment including transportation provided by the employer for undertaking such training;

(v)a dwelling place or a house.]

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Union of India - Subsection

Section 6(2)(c) in Khadi And Village Industries Commission Employees (Conduct) Regulations, 2003