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[Cites 0, Cited by 0] [Section 29(1)] [Section 29] [Entire Act]

State of Kerala - Subsection

Section 29(1)(d) in Kerala University of Health Sciences Act, 2010

(d)to recommend names of suitable persons to the Board of Examinations for inclusion in the panels for appointment of paper-setters and Examiners at the University examinations in the subject;