Supreme Court - Daily Orders
Arjun Hawaldar vs Union Of India on 11 March, 2019
Bench: Chief Justice, Deepak Gupta, Sanjiv Khanna
ITEM NO.47 COURT NO.1 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 2512/2018
(Arising out of impugned final judgment and order dated 04-04-2017
in WPC No. 1780/2017 passed by the Gauhati High Court)
ARJUN HAWALDAR Petitioner(s)
VERSUS
UNION OF INDIA Respondent(s)
(NRC MATTER)
Date : 11-03-2019 This petition was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE DEEPAK GUPTA
HON'BLE MR. JUSTICE SANJIV KHANNA
For Petitioner(s) Mr. Avijit Roy, AOR
For Respondent(s) Mr. Tushar Mehta, S.G.
Ms. Madhvi Diwan, A.S.G.
Ms. Aishwarya Bhati, Adv.
Ms. Shraddha Deshmukh, Adv.
Mr. B. V. Balaram Das, AOR
Mr. Shuvodeep Roy, AOR
Mr. Rijuk Sarkar, Adv.
UPON hearing the counsel the Court made the following
O R D E R
List along with S.L.P. (C) No. 23127 of 2018 and other connected matters.
(SUSHIL KUMAR RAKHEJA) (ANAND PRAKASH) AR CUM PS Signature Not Verified BRANCH OFFICER Digitally signed by DEEPAK SINGH Date: 2019.03.13 17:40:04 IST Reason: