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State of Rajasthan - Section
Section 9 in Rajasthan Juvenile Justice (Care and Protection of Children) Rules, 2002
9. Accommodation.
- The minimum standard of accommodation, to the extent possible, shall be as follows :-| (a) | Dormitory | - 40 square feet per juvenile. |
| Classroom | - Sufficient accommodation. | |
| Workshop | - Sufficient work space. | |
| Play ground | - Sufficient play ground area shall be provided in everyinstitution according to the total number of juveniles in theinstitution. | |
| (b) | The dormitories, classrooms and workshops shall havesufficient cross ventilation and light. |