Supreme Court - Daily Orders
K. Sugumar vs Hidustan Petroleum Corporation Ltd on 8 January, 2015
Bench: Jagdish Singh Khehar, S.A. Bobde
ITEM NO.25 COURT NO.5 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).31532/2010
(Arising out of impugned final judgment and order dated 09/06/2010
in CMA No. 1504/2008 passed by the High Court of Madras)
K. SUGUMAR AND ANOTHER Petitioner(s)
VERSUS
HINDUSTAN PETROLEUM CORPN. LTD. Respondent(s)
(With office report)
Date : 08/01/2015 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE JAGDISH SINGH KHEHAR
HON'BLE MR. JUSTICE S.A. BOBDE
For Petitioner(s) Mr.V.Prabhakar, Adv.
Mr. R. Chandrachud, Adv.
Ms.Jyoti Prashar, Adv.
For Respondent(s) Mr. Parijat Sinha, Adv.
Ms.Reshmi Rea Sinha, Adv.
Mr.Gaurav Ghosh, Adv.
Mr.S.C.Ghosh, Adv.
Upon hearing the counsel the Court made the following
O R D E R
Learned counsel for the petitioners states, that this case was ordered to be listed on a non-miscellaneous day, and that it may be taken up for hearing on a non-miscellaneous day as hearing in this case will take some time.
Prayer is allowed.
List after four weeks on a non-miscellaneous day.
Signature Not Verified Digitally signed by Satish Kumar Yadav Date: 2015.01.09 17:00:28 IST Reason: (SATISH KUMAR YADAV) (RENUKA SADANA) COURT MASTER COURT MASTER