B.Suganya vs The Secretary on 24 July, 2019

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Madras High Court

B.Suganya vs The Secretary on 24 July, 2019

Bench: S.M.Subramaniam

                                                         1

                          BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                               DATED: 24.07.2019

                                                     CORAM:

                              THE HONOURABLE MR.JUSTICE S.M.SUBRAMANIAM

                                           W.P.(MD) No.20716 of 2014
                                                      and
                                           M.P.(MD) Nos.1 & 2 of 2014


                  B.Suganya                                                    ... Petitioner
                                                        vs.


                  1.The Secretary
                    Tamil Nadu Public Service Commission
                    Frazer Bridge Road, VOC Nagar
                    Park Town, Chennai-600 003

                  2.The Government of Tamil Nadu
                    rep.by its Principal Secretary
                    Higher Education Department
                    Secretariat, Chennai

                  3.The Secretary to the Government
                    Department of Economics and Statistics
                    Secretariat, Chennai

                  4.The Principal
                    Lady Doak College
                    Madurai-2                                                  ... Respondents


                  PRAYER: Writ Petition filed under Article 226 of the Constitution of India for

                  issuance of writ of mandamus directing the 1st Respondent herein to appoint

                  the Petitioner as Assistant Statistical Investigator pursuant to the examination


http://www.judis.nic.in
                                                          2

                  result issued for the post of Assistant Statistical Investigator by taking note of

                  Petitioner's qualification namely B.Sc., Special Mathematics Degree as

                  equivalent to B.Sc. Mathematics degree.



                          For Petitioner   : Mr.S.Karthik
                          For Respondents : Mr.D.Muruganandam
                                            Additional Government Pleader


                                                     ORDER

When the matter was taken up for hearing, the learned counsel appearing for the writ petitioner sought permission of this Court to withdraw the writ petition and he has also made an endorsement to that effect.

2. In view of the endorsement so made, the writ petition is dismissed as withdrawn. No costs. Consequently, connected miscellaneous petitions are closed.

24.07.2019 Index : Yes / No Internet : Yes / No krk http://www.judis.nic.in 3 To:

1.The Secretary, Tamil Nadu Public Service Commission, Frazer Bridge Road, VOC Nagar, Park Town, Chennai-600 003.

2.The Principal Secretary, Higher Education Department, Government of Tamil Nadu, Secretariat, Chennai.

3.The Secretary to the Government, Department of Economics and Statistics, Secretariat, Chennai.

4.The Principal, Lady Doak College, Madurai-2.

http://www.judis.nic.in 4 S.M.SUBRAMANIAM,J.

krk W.P.(MD) No.20716 of 2014 and M.P.(MD) Nos.1 & 2 of 2014 24.07.2019 http://www.judis.nic.in

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