Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 43B] [Entire Act] State of Uttarakhand - Subsection Section 43B(c) in Uttarakhand Co-Operative Societies Act, 2003 (c)the date on which declaration of the mortgage or charge was sent to the sub-registrar or Revenue Authority, as the case may be.
