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Orissa High Court

Juber Ahmed vs State Of Odisha .. Opposite Party on 3 April, 2024

Author: Savitri Ratho

Bench: Savitri Ratho

                          IN THE HIGH COURT OF ORISSA AT CUTTACK
                                         CRLREV No.590 of 2023
         Juber Ahmed                                 ...                              Petitioner

                                                                        Mr.J.Panda, Advocate

                                                    vs

         State of Odisha                             ..                       Opposite Party
                                                                            Ms.S.Mishra, ASC
                           CORAM:
                              JUSTICE SAVITRI RATHO

                                                        ORDER

03.04.2024 Order No. (Through hybrid mode)

04. 1. Mr.J.Panda, learned counsel for the petitioner relies on the decision of this Court in the case of Madhuri Pradhan v. State of Orissa in CRLREV No.406 of 2021 in support of his submission for interim release of the vehicle which is lying in the Police Station since more than four years.

2. Ms.S.Mishra, learned Addl. Standing Counsel prays for a short adjournment in order to obtain instructions and prepare the case.

3. List this matter on 10.04.2024.

.............................. (SAVITRI RATHO) JUDGE Bichi Signature Not Verified Digitally Signed Signed by: BICHITRANANDA SAHOO Designation: Secretary Reason: Authentication Location: Orissa High Court Date: 03-Apr-2024 17:45:32