Orissa High Court
Juber Ahmed vs State Of Odisha .. Opposite Party on 3 April, 2024
Author: Savitri Ratho
Bench: Savitri Ratho
IN THE HIGH COURT OF ORISSA AT CUTTACK
CRLREV No.590 of 2023
Juber Ahmed ... Petitioner
Mr.J.Panda, Advocate
vs
State of Odisha .. Opposite Party
Ms.S.Mishra, ASC
CORAM:
JUSTICE SAVITRI RATHO
ORDER
03.04.2024 Order No. (Through hybrid mode)
04. 1. Mr.J.Panda, learned counsel for the petitioner relies on the decision of this Court in the case of Madhuri Pradhan v. State of Orissa in CRLREV No.406 of 2021 in support of his submission for interim release of the vehicle which is lying in the Police Station since more than four years.
2. Ms.S.Mishra, learned Addl. Standing Counsel prays for a short adjournment in order to obtain instructions and prepare the case.
3. List this matter on 10.04.2024.
.............................. (SAVITRI RATHO) JUDGE Bichi Signature Not Verified Digitally Signed Signed by: BICHITRANANDA SAHOO Designation: Secretary Reason: Authentication Location: Orissa High Court Date: 03-Apr-2024 17:45:32