Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 10 in The M.P. Janapada Panchayat Members (Travelling and other Allowances) Rules, 1995 10. Fund. - The expenditure on various items mentioned in these rules will primarily be out of the funds of the Panchayat concerned.
