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State of Andhra Pradesh - Section
Section 11 in Andhra Pradesh Electricity Regulatory Commission (Terms and Conditions for Determination of Tariff for Wheeling and Retail Sale of Electricity) Regulation, 2005
11. Main Items of ARR.
- The Aggregate Revenue Requirement of the Distribution Licensee, for each year of the Control Period, shall contain the following items:| a. Cost of power procurement | } | for Retail Supply Business alone |
| b. Transmission charges | ||
| c. Load dispatch charges; | ||
| (d) Operation and maintenance expenses; | ||
| (e) Return on capital employed; | ||
| (f) Depreciation; | ||
| (g) Taxes on Income; | ||
| (h) Corrections for "uncontrollable" items and"controllable" items (indexed to external parameters); | ||
| (i) Any other relevant expenditure |