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State of Andhra Pradesh - Section

Section 11 in Andhra Pradesh Electricity Regulatory Commission (Terms and Conditions for Determination of Tariff for Wheeling and Retail Sale of Electricity) Regulation, 2005

11. Main Items of ARR.

- The Aggregate Revenue Requirement of the Distribution Licensee, for each year of the Control Period, shall contain the following items:
a. Cost of power procurement } for Retail Supply Business alone
b. Transmission charges
c. Load dispatch charges;  
(d) Operation and maintenance expenses;
(e) Return on capital employed;
(f) Depreciation;  
(g) Taxes on Income;  
(h) Corrections for "uncontrollable" items and"controllable" items (indexed to external parameters);
(i) Any other relevant expenditure