Allahabad High Court
Rajendra Prasad Singh vs The New India Insurance Co. Ltd. & Others on 6 January, 2010
Author: Sanjay Misra
Bench: Sanjay Misra
Court No. - 19 Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 1611 of 2009 Petitioner :- Rajendra Prasad Singh Respondent :- The New India Insurance Co. Ltd. & Others Petitioner Counsel :- Satish Kumar Singh,Ravi Chandra Srivastava Hon'ble Sanjay Misra,J.
In view of the Office Report dated 19.12.2009, learned counsel for the appellant prays for and is granted a week's time to take fresh steps by registered post A.D. for service of notice on the respondents of the delay condonation application.
Order Date :- 6.1.2010 Lbm/-