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Allahabad High Court

Rajendra Prasad Singh vs The New India Insurance Co. Ltd. & Others on 6 January, 2010

Author: Sanjay Misra

Bench: Sanjay Misra

Court No. - 19

Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 1611 of 2009

Petitioner :- Rajendra Prasad Singh
Respondent :- The New India Insurance Co. Ltd. & Others
Petitioner Counsel :- Satish Kumar Singh,Ravi Chandra Srivastava

Hon'ble Sanjay Misra,J.

In view of the Office Report dated 19.12.2009, learned counsel for the appellant prays for and is granted a week's time to take fresh steps by registered post A.D. for service of notice on the respondents of the delay condonation application.

Order Date :- 6.1.2010 Lbm/-