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[Cites 0, Cited by 0] [Section 136D] [Entire Act]

State of Tamilnadu - Subsection

Section 136D(3) in The Tamil Nadu Co-Operative Societies Act, 1983

(3)The Government's subscription in the share capital of any short term cooperative credit structure society si rail not exceed twenty-five per cent and the Government or short-term co-operative credit structure society may reduce the Government's subscription further at its choice.