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[Cites 0, Cited by 0] [Section 135(3)] [Section 135] [Entire Act]

State of Punjab - Subsection

Section 135(3)(a) in The Punjab Panchayati Raj Act, 1994

(a)promotion of education, economic, social, cultural and other interests of the Scheduled Castes and Backward Classes and other weaker sections of the society ;