Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 1(2)] [Section 1] [Entire Act]

State of Bihar - Subsection

Section 1(2)(b) in The Bihar Finance Act, 2006

(b)in any other case, the price on which the goods would have been sold in the normal course of business to a consumer at the retail level.