Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Goa - Section Section 113B in The Goa Panchayat Raj Act, 1994 113B. Duties and functions of Gram Sevak. - The Gram Sevak shall perform the duties and functions entrusted to him from time to time by the Block Development Officer or the Director.].
