Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act] State of Rajasthan - Subsection Section 4(2)(iv) in Rajasthan Ropeway Rules, 2000 (iv)the moving and fixed dimensions as specified under rule 7 of these rules are being complied with by the promoter;