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[Cites 0, Cited by 0] [Section 25] [Entire Act]

Union of India - Subsection

Section 25(d) in Prevention Of Collision On National Waterways Regulations, 2002

(d)A sailing vessel less than 10 metres in length, a vessel under oars may exhibit lights prescribed in this regulations, but if she does not, she shall have ready at hand an electric torch or lighted lantern showing a white light which shall be exhibited in sufficient time to prevent collision.