Section 2(1)(a) in Andhra Pradesh (Telangana Area) Tenancy & Agricultural Lands Act, 1950

[Cites 0, Cited by 1] [Section 2(1)] [Section 2] [Entire Act]

(a)"Agriculture" with its grammatical variations and cognate expressions includes:

(i)horticulture,

(ii)the raising of crops, grass or garden produce,

(iii)[dairy farming] [Amended by Act 3 of 1954.]

(iv)poultry farming and stock breedings, and

(v)[grazing]; [Amended by Act 3 of 1954.]

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